Punjab-Haryana High Court
Chatra @ Chatar Singh And Others vs State Of Haryana And Others on 26 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2253 of 2009 (O&M)
(L.A.C. No.56 of 2005)
Chatra @ Chatar Singh and others
...... Appellants
Versus
State of Haryana and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. S.S. Godara, Advocate, for the appellants.
Mr. Ashish. Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 986 of 2009, titled Shamsher and others Versus State of Haryana and others.
(RAJESH BINDAL) 26.10.2010 JUDGE sarita