Bombay High Court
Vda Infosolutions Private Limited vs Union Of India on 27 August, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally
signed by
PRASHANT
PRASHANT VILAS
VILAS RANE
RANE Date:
2024.08.27
17:10:02
926WPL-23455-24.DOC
+0530
pvr
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.23455 OF 2024
VDA Infosolutions Pvt. Ltd. ...Petitioner
Versus
Union of India & Ors. ...Respondent
Mr. Jasmine Dixit i/b. UBR Legal, for Petitioner.
_______________________
CORAM: G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE 27 August 2024 _______________________ P.C.
1. Stand over to 2 September 2024 to enable learned Counsel for the petitioner to re-serve the respondents.
2. Mr. Suresh Kumar, learned Counsel for Revenue shall also take instructions.
(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 27 August 2024 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 11:25:24 :::