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[Cites 0, Cited by 0] [Section 605] [Entire Act]

State of Telangana - Subsection

Section 605(4) in Greater Hyderabad Municipal Corporation Act, 1955

(4)Any police officer may take such steps, and use such force, as may be reasonably necessary for preventing any contravention of the provisions of sub-section (1) and may seize any apparatus used for such contravention.