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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(v) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(v)the fees for admission to the final examinations and other fees and charges payable in respect of other matters connected with those examinations;