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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(a) in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

(a)any right, privilege, obligation or liability so remaining suspended or modified shall become revived and enforceable as if the notification had never been made;