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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Inland Steam Vessels Rules, 1935

(1)Certificates of survey shall be printed in English in Form 10-A for passenger vessels and in Form 10-B for non-passenger vessels, and shall be issued to the owner in duplicate in English.