Supreme Court - Daily Orders
Commissioner Of Income Tax Jabalpur ... vs M/S. S. Goyanka Lime And Chemical Ltd. on 8 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.22 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 11916/2015
(Arising out of impugned final judgment and order dated 15/10/2014
in ITA No. 84/2012 passed by the High Court Of M.P. At Jabalpur)
COMMISSIONER OF INCOME TAX JABALPUR (M.P.) Petitioner(s)
VERSUS
M/S. S. GOYANKA LIME AND CHEMICAL LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 08/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Y. P. Adhyaru, Sr. Adv.
Ms. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Manish Pushkarna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kumar Chakraborty) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.09 17:00:13 IST Reason: