Section 3(50) in The Aircraft Rules, 1937

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Union of India - Subsection

Section 3(50) in The Aircraft Rules, 1937

(50)"Seaplane" means an aeroplane capable normally of taking-off from and alighting solely on water;[* * *] [ Omitted by Notification No. G.S.R. 535 (E) dated 5.7.2012 (w.e.f. 23.3.1937)]Omitted by Notification No. G.S.R. 535 (E) dated 5.7.2012 (w.e.f. 23.3.1937)

(50-A) "Serious incident" means an incident involving circumstances indicating that an accident nearly occurred.Note.-The difference between an accident and a serious incident lies only in the result.

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Union of India - Subsection

Section 3(50) in The Aircraft Rules, 1937