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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(k) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(k)[ "Teacher" means a person not below the rank of Assistant Professor duly appointed as per the norms and guidelines of UGC and ICAR in this regard by the University; and] [Substituted by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.]