Punjab-Haryana High Court
Rajpal Singh And Others vs Haryana State And Others on 18 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.1019 of 1994
Date of Decision: 18.11.2008
Rajpal Singh and others
..Appellants.
Vs.
Haryana State and others
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.B.S.Walia, Advocate for the appellants.
Mr.H.S.Hooda, Advocate General, Haryana with
Mr.Rajiv Kawatra, Sr.DAG Haryana, for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.1740 of 1997 titled as State of Haryana and others Vs. Amar Pal.
(Rakesh Kumar Jain) 18.11.2008 Judge Meenu