Section 13(1)(a) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
(a)for the delegation of their powers to the [Board of Revenue] [The Board of Revenue was abolished by the Tamil Nadu Board of Revenue Abolition Act, 1980 (Tamil Nadu Act 36 of 1980. Now, Commissioner of Land Administration, vide G. O. Ms. No. 2675, Revenue, dated the 1st December 1980.], [Collectors of the districts] [Substituted for 'Collectors' by section 8(i)(b) the Tamil Nadu Board of Revenue Abolition Act, 1980 (Tamil Nadu Act 36 of 1980. Now, Commissioner of Land Administration, vide G. O. Ms. No. 2675, Revenue, dated the 1st December 1980.] or other authorities;