Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Manipur - Subsection Section 77(3) in The Manipur Co-operative Societies Act, 1976 (3)The Registrar shall be the authority to decide if any act was done in good faith in pursuance of the business of the society; and his decision thereon shall be final.
