Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(3)(vii) in Assam State Capital Region Development Authority Act, 2017 (vii)Two (2) members who shall be persons having knowledge and experience in town planning, to be nominated by the State Government;