Madhya Pradesh High Court
Dr.Anand Rai vs The State Of Madhya Pradesh on 29 August, 2024
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 MCRC-22720-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH ) Dated : 29-08-2024 Senior Advocate Shri Ravindra Singh Chhabra appeared for the Petitioner.alongwith Shri Anshuman Shrivastava, learned counsel for the Petitioner .
Shri Madhusudan Yadav GA Aappearing on behalf of Advocate General.
Let Investigating Officer Mr. Avinash Nagar, Sub-Inspector remain present before this Court on next date of hearing.
Both the parties shall argue the matter finally. List the matter on 05/09/2024 (SANJEEV S KALGAONKAR) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 29-08-2024 18:45:17