Punjab-Haryana High Court
Raj Kumar vs State Of Punjab on 26 October, 2018
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M No.36197 of 2018
Date of decision: 26th October, 2018
Raj Kumar
... Petitioner
Versus
State of Punjab
... Respondent
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Ms. Narender Kaur, Advocate for the petitioner.
Mr. Dhruv Dayal, Sr. Dy. Advocate General, Punjab
for the respondent/State.
Mr. Jitender Dadwal, Advocate for the complainant.
FATEH DEEP SINGH, J.
For orders, see detailed order of even date passed by this Court in CRM-M-30091-2018 titled as 'Sonia Kumari & another vs. State of Punjab & another'.
(FATEH DEEP SINGH) JUDGE October 26, 2018 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 04-11-2018 23:56:20 :::