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Punjab-Haryana High Court

Raj Kumar vs State Of Punjab on 26 October, 2018

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                        CRM-M No.36197 of 2018
                   Date of decision: 26th October, 2018

Raj Kumar
                                                                     ... Petitioner
                                     Versus
State of Punjab
                                                                    ... Respondent
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH

Present:    Ms. Narender Kaur, Advocate for the petitioner.
            Mr. Dhruv Dayal, Sr. Dy. Advocate General, Punjab
            for the respondent/State.
            Mr. Jitender Dadwal, Advocate for the complainant.

FATEH DEEP SINGH, J.

For orders, see detailed order of even date passed by this Court in CRM-M-30091-2018 titled as 'Sonia Kumari & another vs. State of Punjab & another'.

(FATEH DEEP SINGH) JUDGE October 26, 2018 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 04-11-2018 23:56:20 :::