Section 6(2)(b) in The Bihar Co-operative Societies Act, 1935

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(b) in The Bihar Co-operative Societies Act, 1935

(b)[ on any Co-operative Federation or Financing Bank all or any of the powers of the Registrar under Section 20, sub-section (3) of Section 28, Section 33, Section 34, Section 35 and Section 36. [Substituted by (Amendment) Act 10 of 2002.]

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State of Bihar - Subsection

Section 6(2)(b) in The Bihar Co-operative Societies Act, 1935