Jharkhand High Court
Janardan Mohan Choudhary vs Central Institute Of Mining Fuel on 7 December, 2022
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Deepak Roshan
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P(S) No. 5280 of 2018
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Janardan Mohan Choudhary ----Petitioner Versus Central Institute of Mining Fuel Research (CIMFR) & Ors. ---- Respondents
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CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan For the Petitioner : Ms. Aakansha Mittal, Advocate For the Respondents : Mr. Abhay Prakash, Advocate
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09/07.12.2022 Learned counsel for the petitioner seeks one week time to submit written notes. As prayed for, list this case after one week.
(Aparesh Kumar Singh, J) (Deepak Roshan, J) jk/