Calcutta High Court (Appellete Side)
Ruchi Soya Industries Ltd. & Another vs The State Of West Bengal & Others on 3 January, 2018
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
03.01.2018. M.A.T. 1624 of 2017
Item No.69 with
Ct. No.01 CAN 9460 of 2017
dc.
Ruchi Soya Industries Ltd. & Another
versus
The State of West Bengal & Others
Mr. Saurabh Guhathakurata,
Ms. Rituparna Ghosh ... For the Appellants/Applicants.
Mr. Pradip Kumar Roy,
Ms. Shraboni Sarkar
... For the Respondent Nos. 3, 4 & 5.
Since one of us (Arijit Banerjee, J.) is not inclined to take up the appeal on personal ground, let the appeal and the application filed in connection therewith be released from our list and be placed before the Hon'ble the Acting Chief Justice for passing necessary order of assignment.
(JYOTIRMAY BHATTACHARYA, A.C. J.) ( ARIJIT BANERJEE, J. )