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Calcutta High Court (Appellete Side)

Ruchi Soya Industries Ltd. & Another vs The State Of West Bengal & Others on 3 January, 2018

Author: Arijit Banerjee

Bench: Arijit Banerjee

                              1


03.01.2018.                   M.A.T. 1624 of 2017
Item No.69                          with
 Ct. No.01                    CAN 9460 of 2017
       dc.




                   Ruchi Soya Industries Ltd. & Another
                                versus
                    The State of West Bengal & Others


              Mr. Saurabh Guhathakurata,
              Ms. Rituparna Ghosh  ... For the Appellants/Applicants.

              Mr. Pradip Kumar Roy,
              Ms. Shraboni Sarkar
                            ... For the Respondent Nos. 3, 4 & 5.

Since one of us (Arijit Banerjee, J.) is not inclined to take up the appeal on personal ground, let the appeal and the application filed in connection therewith be released from our list and be placed before the Hon'ble the Acting Chief Justice for passing necessary order of assignment.

(JYOTIRMAY BHATTACHARYA, A.C. J.) ( ARIJIT BANERJEE, J. )