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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Home Guards Act, 1961

(1)Every person who for any reason ceases to be a member of the Home Guards shall forthwith deliver up to the commandant or to such person and at such places as the Commandant may direct, his certificate of appointment or of office and the arms, accoutrements, clothing and other necessities furnished to him as such member