Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109A] [Entire Act] State of Odisha - Subsection Section 109A(2) in Orissa Municipal Act, 1950 (2)The District Magistrate shall thereafter submit the Budget to the State Government and it shall thereupon be examined as provided in Section 108.
