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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(43) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

43.0Particular care shall be taken that there is no spillage of this cargo during handling. In the event of spillage, it shall be disposed of in a safe manner as prescribed by the Competent Authority.