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[Cites 0, Cited by 0] [Section 63(2A)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2A)(i) in The Coal Mines Provident Fund Scheme

(i)seventy five percent of the employer's contribution and interest thereon shall be forfeited to the Fund if the period of his membership of the Fund is less than 3 years; or