Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Mizoram - Subsection Section 39(2) in The Mizo District (Forest) Act, 1955 (2)Except for any special privileges granted under this Act to any person distribution of jhums to a village shall rest with the Village Council.
