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State of Nagaland - Section

Section 1 in Nagaland Retirement From Public Employment Act, 1991

1. Short title extent and commencement.

(1)This Act may be called the Nagaland Retirement from Public Employment Act, 1991.
(2)It extends to the whole of the State of Nagaland.
(3)It shall be deemed to have come into force with effect from the 18th June, 2991.