Supreme Court - Daily Orders
Commissioner Of Customs (General) vs Falcon India on 3 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.6 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).15148/2019
(Arising out of impugned final judgment and order dated 10-10-2018
in CUSAA No.278/2018 passed by the High Court Of Delhi At New
Delhi)
COMMISSIONER OF CUSTOMS (GENERAL) Petitioner(s)
VERSUS
FALCON INDIA Respondent(s)
(FOR ADMISSION and I.R. and IA No.83461/2019-CONDONATION OF DELAY
IN FILING SLP and IA No.83463/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 03-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Ashok K. Srivastava, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Ms. Neela Kedar Gokhale, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.03 16:26:09 IST Reason: