Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in Account Rules for Lodging House Funds 12. The pass book shall be closed and balanced at the end of every month and shall be taken back from the treasury to see that all transactions have been duly entered therein.Payment of claims
