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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3)(l) in The West Bengal University of Health Sciences Act, 2002

(l)to declare the result of the various examinations, or to appoint committees or officers to do so, and to make recommendations regarding the conferment or grant of degrees, honours, diplomas, licences, titles and marks of honour;