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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)Where a Polling Station is for both men and women voters, the Presiding Officer may direct that they shall be admitted into the Polling Station alternately in separate batches of women and men.