Allahabad High Court
Rajesh Kumar Gupta @ Lal Ji And Another vs State Of U.P. And Others on 25 January, 2010
Court No. - 49 Case :- HABEAS CORPUS WRIT PETITION No. - 71008 of 2009 Petitioner :- Rajesh Kumar Gupta @ Lal Ji And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Kr. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Rajesh Dayal Khare,J.
Sri Sanjay Tiwari, Advocate has put in appearance on behalf of respondent no. 5 and prays for and is granted two weeks' time to file counter affidavit. In the meantime, learned AGA for the State and respondent no. 4 may also file their counter affidavits. Learned counsel for the petitioner may file rejoinder affidavit within a week thereafter.
List immediately after expiry of the aforesaid period.
Order Date :- 25.1.2010 shailesh