Supreme Court - Daily Orders
Jagat Narain Singh vs State Of U.P . on 31 March, 2016
Bench: Chief Justice, Anil R. Dave, Jagdish Singh Khehar, Madan B. Lokur, C. Nagappan
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C) NO.170 OF 2016
IN
REVIEW PETITION (C) NO.1746 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.27133 OF 2014
JAGAT NARAIN SINGH PETITIONER(S)
VERSUS
STATE OF U.P AND ORS. RESPONDENT(S)
O R D E R
We have gone through the Curative Petition and the relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC 388. Hence, the Curative Petition is dismissed.
......................CJI.
(T.S.THAKUR) ........................J. (ANIL R. DAVE) ........................J. (JAGDISH SINGH KHEHAR) ........................J. (MADAN B. LOKUR) Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.04.21 ........................J. 12:46:19 IST Reason: (C. NAGAPPAN) NEW DELHI, MARCH 31, 2016.
Chamber Matter SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) No. 170/2016 In R.P.(C) No. 1746/2015 In SLP(C) No. 27133/2014 JAGAT NARAIN SINGH Petitioner(s) VERSUS STATE OF U.P AND ORS. Respondent(s) (with office report) Date : 31/03/2016 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The curative petition is dismissed in terms of the signed order.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master (Signed Order is placed in the file)