Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(f) in The Rajasthan Warehouses Act, 1958

(f)has contravened, or failed to comply with, any of the terms of the licence or any of the provisions of this Act and the rules.