Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(6)(a) in Andhra Pradesh (Andhra Area) Tenancy Rules, 1980

(a)on the date to which the proceedings may have been adjourned or if that be not practicable;