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Union of India - Section

Section 92 in Rules of Procedure and Conduct of Business in Lok Sabha

92. Clause one, Enacting Formula, Preamble and Title.

- Clause one, the Enacting Formula, the Preamble, if any, and the Title of a Bill shall stand postponed until the other clauses and schedules (including new clauses and new schedules) have been disposed of and the Speaker shall then put the question: "That clause one, or the Enacting Formula, or the Preamble or the Title (or, that clause one, Enacting Formula, Preamble or Title as amended, as the case may be) do stand part of the Bill".Passing of Bills