Punjab-Haryana High Court
Sunita vs State Of Haryana And Ors on 5 September, 2019
Author: B.S. Walia
Bench: B.S. Walia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.21443 of 2017
Date of decision: 05.09.2019
Sunita ....Petitioner
Versus
State of Haryana and others ....Respondents
Coram: Hon'ble Mr. Justice B.S. Walia
Present: Mr. Vivek Khatri, Advocate for the petitioner.
Mr. Harish Rathee, Sr. DAG and Mr. Pankaj Mulwani, DAG,
Haryana.
B.S. Walia, J. (Oral)
For detailed order, see order of even date passed in CWP No.21519 of 2016 titled as "Daya Chand and others versus State of Haryana and others".
September 05, 2019 (B.S. WALIA) ps JUDGE
Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 05-10-2019 23:45:47 :::