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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(2)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)the total number of members on the rolls of the co-operative who were eligible to vote on the date of such annual general meeting;