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[Cites 0, Cited by 0] [Section 207] [Entire Act]

Bengal Presidency - Subsection

Section 207(d) in Police Regulations, Bengal , 1943

(d)When he can be spared from the station, he may and shall be freely deputed to pay night visits to surveilles, to enquire into their mode of living, to realize fines, to enquire into simple cases of unnatural death, to take command of patrols and parties of police detailed for guard, escort or similar duty.