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State of Andhra Pradesh - Section

Section 7 in Illegally Acquired Property (Receipt, Management And Disposal) Rules, 2018

7. Godown register for valuables.

- The Administrator shall cause a register in Form II for recording entries in respect of property, namely, gold and gold jewelry', diamonds (including rough and uncut diamonds), precious and semi-precious stones other than diamond and wrist watches (hereinafter called Valuables') to be maintained.