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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(1)The Undertakings of the Board, are classified in the following Schedules:-
(a)Generation and Distribution Undertakings as set out in Schedule-A
(b)Transmission Undertakings as set out in Schedule - B, and
(c)Holding Undertaking as set out in Schedule - C;