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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

State of Goa - Subsection

Section 175(1)(e) in The Goa Panchayat Raj Act, 1994

(e)call for meetings of the Panchayat, or any of its Committees if no meeting of the Panchayat or its Committees has been held as per the provisions of this Act or rules.