Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Section 133] [Entire Act] Union of India - Subsection Section 133(1) in The Income Tax Act, 1961 (1)require any firm to furnish him with a return of the names and addresses of the partners of the firm and their respective shares;
