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State of Jharkhand - Section

Section 614 in Bihar Education Code, 1961

614. Procedure to be followed.

- The Director is authorised to dispose of applications for the erection of busts and statues in Government school building, but before sanctioning such erections he shall consult the Superintending Engineer concerned and ascertain that there is no engineering objection to the proposals in reference either to the site selected or to the mode of erection proposed.(G. O. no. 2534, dated the 12th November, 1906 R & O., page 550.)
(c)Circuit House.