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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs M/S Keerthi Agro Mills (P) Ltd. on 3 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.20                               COURT NO.10                SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18397/2018

     (Arising out of impugned final judgment and order dated 03-10-2017
     in ITA No. 39/2016 03-10-2017 in ITA No. 257/2015 passed by the
     High Court Of Kerala At Ernakulam)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX 1                          Petitioner(s)

                                                     VERSUS

     M/S KEERTHI AGRO MILLS (P) LTD.                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.80548/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 03-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                 Mr. P.S. Narsimha, ASG
                                       Mr. S.A. Haseeb, Adv.
                                       Mr. Arijit Prasad, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Pratap Venugopal, Adv.
                                       Ms.   Surekha Raman, Adv.
                                       Ms.   Niharika, Adv.
                                       Ms.   Kanika Kalaiyarasan, Adv.
                                       For   M/s K.J. John & Co.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petitions are dismissed.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.07.03 16:50:41 IST Reason: