Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Keerthi Agro Mills (P) Ltd. on 3 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.20 COURT NO.10 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18397/2018
(Arising out of impugned final judgment and order dated 03-10-2017
in ITA No. 39/2016 03-10-2017 in ITA No. 257/2015 passed by the
High Court Of Kerala At Ernakulam)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
M/S KEERTHI AGRO MILLS (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.80548/2018-CONDONATION OF DELAY
IN FILING)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. P.S. Narsimha, ASG
Mr. S.A. Haseeb, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Ms. Kanika Kalaiyarasan, Adv.
For M/s K.J. John & Co.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.07.03 16:50:41 IST Reason: