Supreme Court - Daily Orders
Commissioner Of Income Tax Iv vs Torrent Pharmaceuticals Ltd on 4 May, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.25 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9205/2017
(Arising out of impugned final judgment and order dated 27/07/2016
in TA No. 698/2008 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX IV Petitioner(s)
VERSUS
TORRENT PHARMACEUTICALS LTD Respondent(s)
(WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND C/DELAY IN REFILING
SLP AND OFFICE REPORT)
Date : 04/05/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. N.K. Kaul, ASG
Mr. Sanyat Lodha, Adv.
Mr. Sudhir Walia, Adv.
Mr. S. Pota Raju, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Deepak Joshi, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 4933 of 2012 and other connected matters.
(Ashwani Thakur) (Mala Kumari Sharma) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2017.05.06 11:12:30 IST Reason: