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Supreme Court - Daily Orders

Commissioner Of Income Tax Iv vs Torrent Pharmaceuticals Ltd on 4 May, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.25                                  COURT NO.8                SECTION IIIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC No(s).
     9205/2017
     (Arising out of impugned final judgment and order dated 27/07/2016
     in TA No. 698/2008 passed by the High Court Of Gujarat At
     Ahmedabad)

     COMMISSIONER OF INCOME TAX IV                                        Petitioner(s)
                                                      VERSUS

     TORRENT PHARMACEUTICALS LTD                       Respondent(s)
     (WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND C/DELAY IN REFILING
     SLP AND OFFICE REPORT)

     Date : 04/05/2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                    Mr. N.K. Kaul, ASG
                                          Mr. Sanyat Lodha, Adv.
                                          Mr. Sudhir Walia, Adv.
                                          Mr. S. Pota Raju, Adv.
                                          Ms. Rashmi Malhotra, Adv.
                                          Mr. Deepak Joshi, Adv.
                                           Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with Civil Appeal No. 4933 of 2012 and other connected matters.

(Ashwani Thakur) (Mala Kumari Sharma) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2017.05.06 11:12:30 IST Reason: