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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of West Bengal - Subsection

Section 171(2)(I) in West Bengal Municipal (Building) Rules, 2007

(I)for any housing complex covering a total floor area of 6000 sq. metre or more, the applicant shall arrange for raising and maintenance of tree cover at their own cost which shall be at least 15% of the land area within the mandatory open space of the premises.