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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2) in The Punjab Town Improvement Trust Rules, 1939

(2)The closing balance shall not be reduced below Rs. 25,000 without the previous sanction of the [the Director Urban Local Bodies, Punjab] [Punjab Government Notification No. G.S.R. 122 PA 45/22 Section/73/63 dated 29.5.1965.];