Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2)(a) in Nagpur rules Relating to the Election of Councillors

(a)a date, not later than the twentieth day from the date of the notice, for the nomination of candidates;