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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(e) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(e)land held by an educational or research institution of a public nature if the entire income of such land is appropriated for such institution [:] [Substituted by Rajasthan Act No. 1 of 1997]