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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4)(d) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(d)to register all the wells within the notified and non-notified areas other than those of existing commercial, industrial, infrastructural and bulk users as per the provisions of sub-section (2) of Section 10 and sub-section (2) of Section 11, within the territorial jurisdiction of respective municipality;