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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xv) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xv)the format, in which the accounts of a Committee shall be kept, the manner in which the same shall be audited, and the times at which they shall be published,