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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5) in Andhra Pradesh Disaster Management Rules, 2007

(5)The Chairperson of the State Authority may invite any other Special Chief Secretary/Principal Secretary/ Secretary of the Department concerned, taking the nature of the Disaster into consideration, for the above meetings.